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Paana @ Pawan Kumar (Minor) vs State Of U.P. And Another
2014 Latest Caselaw 8332 ALL

Citation : 2014 Latest Caselaw 8332 ALL
Judgement Date : 12 November, 2014

Allahabad High Court
Paana @ Pawan Kumar (Minor) vs State Of U.P. And Another on 12 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3219 of 2014
 

 
Revisionist :- Paana @ Pawan Kumar (Minor)
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Manoj Kumar Srivastava,Rahul Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Admit and register criminal revision.

Learned A.G.A. has accepted notice on behalf of opposite party no.1 State of U.P.

Issue notice to opposite party no.2. 

Counter affidavit may be filed within three weeks. Rejoinder affidavit may be filed within a week thereafter.

List on 19.12.2014 for hearing.

Order Date :- 12.11.2014

RU

 

 

 
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