Ram Bharos vs State Of U.P.
2014 Latest Caselaw 8331 ALL

Citation : 2014 Latest Caselaw 8331 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Ram Bharos vs State Of U.P. on 12 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37520 of 2014
 

 
Applicant :- Ram Bharos
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arvind Agarwal,Alok Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

This matter has come up in the supplementary list.

List this case on 24.11.2014.

Order Date :- 12.11.2014

SKS

Download the LatestLaws.com Mobile App