M/S Shiv Rice Mill & Others {Civil} vs State Of U.P. & Others
2014 Latest Caselaw 8320 ALL

Citation : 2014 Latest Caselaw 8320 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

M/S Shiv Rice Mill & Others {Civil} vs State Of U.P. & Others on 12 November, 2014

Bench: Devi Prasad Singh, Ashok Pal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3473 of 1995
 

 
Petitioner :- M/S Shiv Rice Mill & Others {Civil}
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Raghvendra Kr. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Ashok Pal Singh,J.

List revised. None appears to press the writ petition. The writ petition is dismissed for non-prosecution.

Order Date :- 12.11.2014

Rajneesh DR-PS)

Before signing the above order, Sri Raghwendra Kumar appears and wants to argue the case.

List in the next cause list.

Order Date :- 12.11.2014

Rajneesh DR-PS)

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