Paras Coal Depot vs State Of U.P. & Others
2014 Latest Caselaw 8240 ALL

Citation : 2014 Latest Caselaw 8240 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Paras Coal Depot vs State Of U.P. & Others on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 54 of 2012
 

 
Applicant :- Paras Coal Depot
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Mohd. Afzal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the request of learned counsel for the appellant.

List in the next cause list.

Order Date :- 11.11.2014

SKS

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