Pavan Nishad vs State Of U.P. Thru. Secr. Urban ...
2014 Latest Caselaw 8231 ALL

Citation : 2014 Latest Caselaw 8231 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Pavan Nishad vs State Of U.P. Thru. Secr. Urban ... on 11 November, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 18381 of 2010
 

 
Petitioner :- Pavan Nishad
 
Respondent :- State Of U.P. Thru. Secr. Urban Land Ceiling & Ors.
 
Counsel for Petitioner :- Raj Karan Yadav
 
Counsel for Respondent :- C.S.C.,S.P. Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

On the request of Sri R.K. Pandey, learned counsel for the A.D.A., list on 25.11.2014 showing the name of Sri R.K. Pandey as counsel for the respondent. On that day, the Standing Counsel may produce the record of the case.

Order Date :- 11.11.2014

Download the LatestLaws.com Mobile App