Citation : 2014 Latest Caselaw 8210 ALL
Judgement Date : 11 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- GOVERNMENT APPEAL No. - 2108 of 2014 Appellant :- State Of U.P. Respondent :- Zulfequar @ Bittu Counsel for Appellant :- G.A. Hon'ble Akhtar Husain Khan,J.
Summon records of Trial Court.
List on 22.1.2015 for orders.
Order Date :- 11.11.2014
SKS
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!