Citation : 2014 Latest Caselaw 8190 ALL
Judgement Date : 10 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 2027 of 2011 Petitioner :- Raj Kumar Shukla Respondent :- State Of U.P. And Others Counsel for Petitioner :- Gautam Baghel Counsel for Respondent :- C. S. C.,P.S.Verma,R.S.Prasad Hon'ble Abhinava Upadhya,J.
Heard Sri R.K.Ojha, Senior Advocate assisted by Sri Gautam Baghel, learned counsel appearing for the petitioner, Sri P.S.Verma, learned counsel appering for the respondents and Sri Saral Srivastava, learned Additional Chief Standing Counsel appearing for the State-respondents.
This case has come up as unlisted before me today. However, from the order sheet dated 25.9.2014 it seems that the Court has deferred the matter for a period of six weeks for further hearing.
Since the matter has come up for further hearing, in my view, let the matter be placed before the appropriate Court, if possible, today.
Order Date :- 10.11.2014
SKM
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