Ram Bhuwan Ram vs State Of U.P. And Others
2014 Latest Caselaw 8181 ALL

Citation : 2014 Latest Caselaw 8181 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Ram Bhuwan Ram vs State Of U.P. And Others on 10 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22491 of 1998
 

 
Petitioner :- Ram Bhuwan Ram
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rama Shankar Prasad Rao,A.Pandey,H Prasad,L.N.Pandey,M M Srivastava,R.S. Pandey,S.B.Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajan Roy,J.

Heard learned counsel for the petitioner and learned Standing Counsel.

It is necessary to peruse the original record pertaining to the selection in question including the order by which alleged selection committee was constituted i.e. order dated 25.7.1997.

Let the record be produced on the next date.

List this case on 26.11.2014.

Order Date :- 10.11.2014

M.A.A.

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