Rohit vs State Of U.P.
2014 Latest Caselaw 8159 ALL

Citation : 2014 Latest Caselaw 8159 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Rohit vs State Of U.P. on 10 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37953 of 2014
 

 
Applicant :- Rohit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.C. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Nitin Gupta
 

 
Hon'ble Ramesh Sinha,J.

Sri Nitin Gupta, Advocate has filed his parcha on behalf of the complainant which is taken on record.

Looking to the nature of allegation made against the applicant which is causing injury to the deceased with the fire arm along with other co-accused persons, list after six weeks.

Order Date :- 10.11.2014

Ajay

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