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Pappu @ Dalchand vs State Of U.P.
2014 Latest Caselaw 8156 ALL

Citation : 2014 Latest Caselaw 8156 ALL
Judgement Date : 10 November, 2014

Allahabad High Court
Pappu @ Dalchand vs State Of U.P. on 10 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. IINd BAIL APPLICATION No. - 34354 of 2014
 

 
Applicant :- Pappu @ Dalchand
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rama Shankar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

This is a second bail application moved by Pappu @ Dalchand in this crime. First bail application  has been rejected vide order dated 24.9.2014 passed by Hon'ble Anil Kumar Sharma, J.

List this bail application for hearing on 24.11.2014 before Hon'ble Anil Kumar Sharma, J.

Order Date :- 10.11.2014

RU

 

 

 
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