Sanjeev Kumar Dalela vs Registrar General Hon'Ble High ...
2014 Latest Caselaw 8154 ALL

Citation : 2014 Latest Caselaw 8154 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Sanjeev Kumar Dalela vs Registrar General Hon'Ble High ... on 10 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35716 of 2010
 

 
Petitioner :- Sanjeev Kumar Dalela
 
Respondent :- Registrar General Hon'Ble High Court Alld And Another
 
Counsel for Petitioner :- D.P.S. Chauhan,Ashutosh Tripathi,B.K.Pandey,Mayank Bhushan
 
Counsel for Respondent :- Yashwant Verma,Neeraj Upadhayay,S.C.
 

 
Hon'ble Rajan Roy,J.

Heard Sri Ashutosh Tripathi, learned counsel for the petitioner and Sri Aashish Misra, learned counsel for respondents.

Judgment reserved.

Order Date :- 10.11.2014

M.A.A.

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