Raj Bala Devi Chair Person & 5 ... vs State Of U.P. & 4 Others
2014 Latest Caselaw 8153 ALL

Citation : 2014 Latest Caselaw 8153 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Raj Bala Devi Chair Person & 5 ... vs State Of U.P. & 4 Others on 10 November, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 54824 of 2014
 

 
Petitioner :- Raj Bala Devi Chair Person & 5 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- S.P. Pandey,V.K. Kushwaha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

Counter affidavit on behalf of respondent nos. 3, 4 and 5 has been filed today is taken on record.

The learned counsel for the petitioner prays for and is granted 24 hours time to file rejoinder affidavit.

Put up on 12.11.2014 in the additional cause list.

Order Date :- 10.11.2014

SKS

(Vivek Kumar Birla, J.) (Vineet Saran, J)

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