Kameshwar Nath Rai vs State Of U.P. And 2 Ors
2014 Latest Caselaw 8152 ALL

Citation : 2014 Latest Caselaw 8152 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Kameshwar Nath Rai vs State Of U.P. And 2 Ors on 10 November, 2014

Bench: Dilip Gupta, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 51650 of 2014
 

 
Petitioner :- Kameshwar Nath Rai
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- A.K. Gupta,Ram Prakash Rai
 
Counsel for Respondent :- C.S.C.,Manmohan Singh
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Dr. Satish Chandra,J.

Counter affidavit filed today on behalf of respondent nos.1, 2 and 3, be kept on record.

Learned counsel for the petitioner prays for and is granted three days' time to file the rejoinder affidavit.

Place this petition as fresh on 13 November 2014.

Order Date :- 10.11.2014

(Dilip Gupta, J.)

(Dr. Satish Chandra, J.)

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