State Of U.P. And Others vs Mohd. Abid Ali
2014 Latest Caselaw 8151 ALL

Citation : 2014 Latest Caselaw 8151 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

State Of U.P. And Others vs Mohd. Abid Ali on 10 November, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 718 of 2012
 

 
Appellant :- State Of U.P. And Others
 
Respondent :- Mohd. Abid Ali
 
Counsel for Appellant :- U.S. Mishra, S.C.
 
Counsel for Respondent :- Vinod Tripathi
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

Learned counsel for the appellants states that he has filed rejoinder affidavit in the office on 5.11.2014, which is not on record. Office is directed to trace out the same and place it on record.

List after ten days.

Order Date :- 10.11.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

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