Shahnawaz And Anr. vs State Of U.P. And 5 Others
2014 Latest Caselaw 8148 ALL

Citation : 2014 Latest Caselaw 8148 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Shahnawaz And Anr. vs State Of U.P. And 5 Others on 10 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 14603 of 2014
 

 
Petitioner :- Shahnawaz And Anr.
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Raj Kumar Tripathi,Anish Kumar Upadhyay
 
Counsel for Respondent :- Govt. Advocate,Abrar.Ahmad.
 

 
Hon'ble Akhtar Husain Khan,J.

Rejoinder affidavit filed today is taken on record.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. Shri Abrar Ahmad appeared for respondent nos. 4 to 7.

List on 11.12.2014 for hearing.

Order Date :- 10.11.2014

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