Laxmi Devi And 2 Others vs Narendra Kumar Gupta And Anr.
2014 Latest Caselaw 8131 ALL

Citation : 2014 Latest Caselaw 8131 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Laxmi Devi And 2 Others vs Narendra Kumar Gupta And Anr. on 7 November, 2014

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3010 of 2014
 

 
Appellant :- Laxmi Devi And 2 Others
 
Respondent :- Narendra Kumar Gupta And Anr.
 
Counsel for Appellant :- D.N. Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Admit.

Issue notice.

Order Date :- 7.11.2014

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