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M/S Country Club India Ltd. And ... vs State Of U.P. And Anr.
2014 Latest Caselaw 8109 ALL

Citation : 2014 Latest Caselaw 8109 ALL
Judgement Date : 7 November, 2014

Allahabad High Court
M/S Country Club India Ltd. And ... vs State Of U.P. And Anr. on 7 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 2698 of 2012
 

 
Revisionist :- M/S Country Club India Ltd. And Anr.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Ms. Pallavi,G.S. Chaturvedi
 
Counsel for Opposite Party :- Govt. Advocate,Kumar Ashutosh Srivastava,Shobhit Saxena
 

 
Hon'ble Akhtar Husain Khan,J.

List after two weeks.

Interim order, if any, stands extended till the next date of listing.

Order Date :- 7.11.2014

RU

 

 

 
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