Nand Kishor vs State Of U.P. And 5 Others
2014 Latest Caselaw 8108 ALL

Citation : 2014 Latest Caselaw 8108 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Nand Kishor vs State Of U.P. And 5 Others on 7 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 50157 of 2014
 

 
Petitioner :- Nand Kishor
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Kamlesh Kumar Mishra,Shiv Kant Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Kamlesh Kumar Mishra, learned counsel for petitioner.

List in the next cause list.

Order Date :- 7.11.2014

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