Smt. Sudha Devi And Another vs Director Of Education Basic ...
2014 Latest Caselaw 8101 ALL

Citation : 2014 Latest Caselaw 8101 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Smt. Sudha Devi And Another vs Director Of Education Basic ... on 7 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 45349 of 1999
 

 
Petitioner :- Smt. Sudha Devi And Another
 
Respondent :- Director Of Education Basic Shiksha Parishad And Others
 
Counsel for Petitioner :- Ravindra Mishra
 
Counsel for Respondent :- C.S.C.,B K Yadav,P.K.Sharma,Y S Bhora
 

 
Hon'ble Rajan Roy,J.

A request has been made by Sri Y.S. Vohra, learned counsel for the respondent for adjourning the matter on the ground that in the computer list his name has not been mentioned on account of which he is not aware about listing of the case.

List this case on 17th November, 2014, peremptorily showing the name of Sri Y.S. Vohra as counsel for respondent.

Order Date :- 7.11.2014

M.A.A.

Download the LatestLaws.com Mobile App