Sheelendra vs State Of U.P.
2014 Latest Caselaw 8036 ALL

Citation : 2014 Latest Caselaw 8036 ALL
Judgement Date : 5 November, 2014

Allahabad High Court

Sheelendra vs State Of U.P. on 5 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37496 of 2014
 

 
Applicant :- Sheelendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashutosh Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

There is specific allegation against the applicant to assault the deceased with country made pistol.

List after six weeks.

Order Date :- 5.11.2014

Ajay

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