Ram Veer Prasad Sharma And 23 Ors vs State Of U.P. And 4 Ors
2014 Latest Caselaw 8004 ALL

Citation : 2014 Latest Caselaw 8004 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Ram Veer Prasad Sharma And 23 Ors vs State Of U.P. And 4 Ors on 3 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 55588 of 2014
 

 
Petitioner :- Ram Veer Prasad Sharma And 23 Ors
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Priya Vrat Tiwari
 
Counsel for Respondent :- C.S.C.,Kamrool Hashan,Q.H. Siddique
 

 
Hon'ble Abhinava Upadhya,J.

Notice has been accepted by Sri Qamrool Hashan Siddiqui, learned counsel on behalf of respondent nos.2 to 5. Learned Standing Counsel represents respondent no.1.

The respondents may file counter affidavit within one month. Rejoinder affidavit may be filed within a week thereafter.

List thereafter.

Order Date :- 3.11.2014

SKM

Download the LatestLaws.com Mobile App