Citation : 2014 Latest Caselaw 8003 ALL
Judgement Date : 3 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34683 of 2014 Applicant :- Prmod Opposite Party :- State Of U.P. Counsel for Applicant :- Sanjeev Kumar Trivedi,Sanjeev Kumar Mishra Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Case called out in the revised list. None appears on behalf of the applicant to press this bail application.
Learned AGA is present.
List on 13.11.2014.
Order Date :- 3.11.2014
Ajay
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!