Kaptan Singh And Another vs State Of U.P. Thru Secy. And 5 ...
2014 Latest Caselaw 7995 ALL

Citation : 2014 Latest Caselaw 7995 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Kaptan Singh And Another vs State Of U.P. Thru Secy. And 5 ... on 3 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 
Civil Misc. Correction Application No.355064 of 2014
 
                  In
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 54278 of 2014
 

 
Petitioner :- Kaptan Singh And Another
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- R.K. Gupta
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for the applicants.

Present correction application has been moved on behalf of applicants to correct crime no.336 of 2014 in the order dated 13.10.2014 passed by this Court.

Correction application is allowed.

Accordingly necessary correction has been made in the order dated 13.10.2014 passed by this Court.

Order Date :- 3.11.2014

Download the LatestLaws.com Mobile App