Sushila vs State Of U.P.
2014 Latest Caselaw 7992 ALL

Citation : 2014 Latest Caselaw 7992 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Sushila vs State Of U.P. on 3 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37243 of 2014
 

 
Applicant :- Sushila
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pramod Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

The present bail application has wrongly been sent to this Court.

Put up before appropriate Bench as fresh, if possible on Wednesday i.e. 5.11.2014.

Order Date :- 3.11.2014

Ajay

Download the LatestLaws.com Mobile App