Rakesh Singh vs State Of U.P.
2014 Latest Caselaw 7989 ALL

Citation : 2014 Latest Caselaw 7989 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Rakesh Singh vs State Of U.P. on 3 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34321 of 2014
 

 
Applicant :- Rakesh Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Mohan Mishra
 
Counsel for Opposite Party :- Govt. Advocate,M K Dixit
 

 
Hon'ble Ramesh Sinha,J.

Sri Surendra Mohan Mishra, learned counsel for the applicant is not present even in the revised list.

Sri M.K. Dixit, learned counsel for the complainant and learned AGA are present.

List on 13.11.2014.

Order Date :- 3.11.2014

Ajay

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