Citation : 2014 Latest Caselaw 7987 ALL
Judgement Date : 3 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34749 of 2014 Applicant :- Etqad Opposite Party :- State Of U.P. Counsel for Applicant :- S.A.Imam Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Case called out in the revised list. None appears on behalf of the applicant to press this bail application.
Learned AGA is present.
List on 13.11.2014.
Order Date :- 3.11.2014
Ajay
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