Aridaman Kumar Jain And 3 Ors vs State Of U.P. And 3 Ors
2014 Latest Caselaw 7982 ALL

Citation : 2014 Latest Caselaw 7982 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Aridaman Kumar Jain And 3 Ors vs State Of U.P. And 3 Ors on 3 November, 2014

Bench: Dilip Gupta, Virendra Vikram Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 56472 of 2014
 

 
Petitioner :- Aridaman Kumar Jain And 3 Ors
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Shaivendra,Shailendra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Virendra Vikram Singh,J.

As prayed for by learned counsel for the petitioners, place this petition as fresh on 12 November 2014.

Order Date :- 3.11.2014

(Dilip Gupta, J.)

(Virendra Vikram Singh J.)

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