Citation : 2014 Latest Caselaw 7981 ALL
Judgement Date : 3 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 43032 of 2010 Petitioner :- C/M Mahatama Gandhi Poorva Madhyamik Vidhyala Respondent :- State Of U.P. And Others Counsel for Petitioner :- D. S. P. Singh,C. S. Garg Counsel for Respondent :- C. S. C.,Ashok Kumar,C. P. Awasthi,H.N.Singh,S.K.Mishra,Vijay Bahadur Shivhare,Vimal Chandra Hon'ble Abhinava Upadhya,J.
List in the next cause list along with Writ Petition No. 18150 of 2014 (C/M Mahatma Gandhi Poorva Madhyamik Vidyalay Vs. State of U.P. & others) and Writ Petition No.40778 of 2014 (Heera Lal Yadav Vs. State of U.P. & others).
Order Date :- 3.11.2014
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