Ram Ratan & Others vs State Of U.P. & Another
2014 Latest Caselaw 7980 ALL

Citation : 2014 Latest Caselaw 7980 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Ram Ratan & Others vs State Of U.P. & Another on 3 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 1011 of 1990
 

 
Revisionist :- Ram Ratan & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- M.C. Joshi
 
Counsel for Opposite Party :- Keshav Sahai,A.G.A.,Krishna Murari Sinha
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for revisionists appeared. Learned A.G.A. appeared for opposite party no.1. None appeared for opposite party no.2.

Learned counsel Shri Keshav Sahai is reported to have expired.

Learned counsel for revisionists informed that opposite party no.2 Smt. Sumarpatiya is dead.

Learned counsel for revisionists is directed to furnish details regareding death of opposite party no.2 and to take further steps in accordance with law.

List on 7.1.2015 for order.

Order Date :- 3.11.2014

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