Citation : 2014 Latest Caselaw 7978 ALL
Judgement Date : 3 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37223 of 2014 Applicant :- Bagesh Opposite Party :- State Of U.P. Counsel for Applicant :- Pankaj Satsangi Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
This is second bail application.
List with previous papers at early date before appropriate Bench.
Order Date :- 3.11.2014
Ajay
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