Master Somansh Singh @ Aryan And ... vs State Of U.P. Thru S.S.P. And 3 ...
2014 Latest Caselaw 7977 ALL

Citation : 2014 Latest Caselaw 7977 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Master Somansh Singh @ Aryan And ... vs State Of U.P. Thru S.S.P. And 3 ... on 3 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 51587 of 2014
 

 
Petitioner :- Master Somansh Singh @ Aryan And Another
 
Respondent :- State Of U.P. Thru S.S.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Kumar Dubey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent nos. 1 and 2.

Shri Neeraj Shukla has filed vakalatnama on behalf of respondent nos. 3 and 4.

He prays for and is granted two weeks time to file counter affidavit. Rejoinder affidavit may be filed within a week thereafter.

List on 1.12.2014 for hearing.

Order Date :- 3.11.2014

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