Citation : 2014 Latest Caselaw 7975 ALL
Judgement Date : 3 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 8265 of 1993 Petitioner :- C/M Ganga Deen Ram Kumar Inter College Respondent :- D.I.O.S. And Ors. Counsel for Petitioner :- B.N.Upadhaya,D.S.M.Tripathi,H N Shukla,S.D. Ojha,S.N.Shukla,Smt.Bimla Tripathi,V.C.Dixit Counsel for Respondent :- S.C.,H.R.Misra,K.K. Tewari,P.N.Tripathi,R.R.Shukla.,Santosh Kumar Pandey Hon'ble Rajan Roy,J.
List with previous papers in the third week of November, 2014.
Order Date :- 3.11.2014
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