Hazi Ishtiyaq Husain vs State Of U.P. & Others
2014 Latest Caselaw 7974 ALL

Citation : 2014 Latest Caselaw 7974 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Hazi Ishtiyaq Husain vs State Of U.P. & Others on 3 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 50078 of 2009
 

 
Petitioner :- Hazi Ishtiyaq Husain
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- M. Sarwar Khan,S.M.A.Abdy,V.D.Chauhan
 
Counsel for Respondent :- C.S.C.,Ajatshatru Pandey,Anil Kumar Bajpai,S.M.A. Abdy,Santosh Kumar Singh,Udai Chandani,Vikram Chauhan
 

 
Hon'ble Abhinava Upadhya,J.

On request being made on behalf of Sri M.Sarwar Khan, learned counsel appearing for the petitioner, the case is passed over for the day.

List in the next cause list.

Order Date :- 3.11.2014

SKM

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