Aditya Nath Shukla vs State Of U.P. & Others
2014 Latest Caselaw 7970 ALL

Citation : 2014 Latest Caselaw 7970 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Aditya Nath Shukla vs State Of U.P. & Others on 3 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 3546 of 2009
 

 
Petitioner :- Aditya Nath Shukla
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P.N. Ojha,Yogesh Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

From the order sheet it appears that there was no order for listing the case peremptorily yet in the list it has been shown peremptorily.

Learned counsel for the petitioner has some difficulty in arguing the case today.

List in the next cause list.

Order Date :- 3.11.2014

SKM

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