Mahboob & 3 Others vs State Of U.P.
2014 Latest Caselaw 7967 ALL

Citation : 2014 Latest Caselaw 7967 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Mahboob & 3 Others vs State Of U.P. on 3 November, 2014

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 42283 of 2014
 

 
Applicant :- Mahboob & 3 Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Krishna Gopal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

Criminal Misc. Correction Application No. 355435 of 2014

List revised. None appears on behalf of the applicants to press the present correction application.

Accordingly, list in due course.

Order Date :- 3.11.2014

faraz

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