Ram Khilawan vs State Of U.P.
2014 Latest Caselaw 7964 ALL

Citation : 2014 Latest Caselaw 7964 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Ram Khilawan vs State Of U.P. on 3 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37229 of 2014
 

 
Applicant :- Ram Khilawan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Upendra Upadhyay
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Upendra Upadhyay, learned counsel for the applicant and Sri R.K. Maurya, learned AGA for the State.

Learned AGA prays for and is granted six weeks' time to file counter affidavit annexing the viscera report of the deceased.

List after six weeks.

Order Date :- 3.11.2014

Ajay

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