Rajendra Singh Negi vs U.P.S.R.T.C. And Others
2014 Latest Caselaw 7963 ALL

Citation : 2014 Latest Caselaw 7963 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Rajendra Singh Negi vs U.P.S.R.T.C. And Others on 3 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 20066 of 2010
 

 
Petitioner :- Rajendra Singh Negi
 
Respondent :- U.P.S.R.T.C. And Others
 
Counsel for Petitioner :- Akhilesh Chandra Shukla
 
Counsel for Respondent :- S.C.,Ajal Krishna,Samir Sharma,V. K. Ojha
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the request of Shri Ajai Srivastava, learned counsel appearing for the respondents.

List in the next cause list.

Order Date :- 3.11.2014

SKM

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