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Mohit Agarwal vs Commissioner Of Income Tax ...
2014 Latest Caselaw 2165 ALL

Citation : 2014 Latest Caselaw 2165 ALL
Judgement Date : 29 May, 2014

Allahabad High Court
Mohit Agarwal vs Commissioner Of Income Tax ... on 29 May, 2014
Bench: Tarun Agarwala, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1369 of 2005
 

 
Petitioner :- Mohit Agarwal
 
Respondent :- Commissioner Of Income Tax (Central) & Others
 
Counsel for Petitioner :- C.L. Pandey
 
Counsel for Respondent :- Bharat Ji Agarwal,S. Chopra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Bachchoo Lal,J.

The writ petition is dismissed.

For orders, see order of the date passed on writ petition no. 1367 of 2005 [Anand Prakash Agrawal Vs. Commissioner of Income Tax (Central) and others].

Order Date :- 29.5.2014

MAA/-

(Bachchoo Lal,J.)          (Tarun Agarwala,J.)

 

 

 
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