New Okhla Industrial Development ... vs Shri Kishan And 2 Others
2014 Latest Caselaw 2139 ALL

Citation : 2014 Latest Caselaw 2139 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

New Okhla Industrial Development ... vs Shri Kishan And 2 Others on 28 May, 2014

Bench: Sunil Ambwani, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 773 of 2013
 

 
Appellant :- New Okhla Industrial Development Authority And Another
 
Respondent :- Shri Kishan And 2 Others
 
Counsel for Appellant :- Shivam Yadav
 
Counsel for Respondent :- Sudhanshu Srivastava
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Mrs. Sunita Agarwal,J.

Allowed. For order see our order of date passed in Special Appeal No.1995 of 2013.

Order Date :- 28.5.2014

SP/

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