Jagveer Singh vs D.D.C./ Adm (Protocol) And 5 ...
2014 Latest Caselaw 2125 ALL

Citation : 2014 Latest Caselaw 2125 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Jagveer Singh vs D.D.C./ Adm (Protocol) And 5 ... on 28 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24697 of 2014
 

 
Petitioner :- Jagveer Singh
 
Respondent :- D.D.C./ Adm (Protocol) And 5 Others
 
Counsel for Petitioner :- N.S. Chahar
 
Counsel for Respondent :- C.S.C.,Ajendra Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 8th July, 2014.

Order Date :- 28.5.2014

Priyanka

Download the LatestLaws.com Mobile App