Mustaqeem Ullah And 6 Others vs State Of U.P. Thru' Secry. And 2 ...
2014 Latest Caselaw 2116 ALL

Citation : 2014 Latest Caselaw 2116 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Mustaqeem Ullah And 6 Others vs State Of U.P. Thru' Secry. And 2 ... on 28 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1454 of 2013
 

 
Appellant :- Mustaqeem Ullah And 6 Others
 
Respondent :- State Of U.P. Thru' Secry. And 2 Others
 
Counsel for Appellant :- Pradeep Upadhyay,Ashok Khare
 
Counsel for Respondent :- C.S.C.,R.N.Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed, list this appeal in the next cause list.

Interim order granted earlier shall remain operating till the next date of listing.

Order Date :- 28.5.2014

M.A.A.

( A.R. Masoodi, J. ) ( S.K. Singh, J. )

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