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Chhedi Lal vs D.D.C. And 5 Ors.
2014 Latest Caselaw 2110 ALL

Citation : 2014 Latest Caselaw 2110 ALL
Judgement Date : 28 May, 2014

Allahabad High Court
Chhedi Lal vs D.D.C. And 5 Ors. on 28 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 19978 of 2014
 

 
Petitioner :- Chhedi Lal
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- V.K. Singh,Manvendra Nath Singh
 
Counsel for Respondent :- C.S.C.,K.K. Mani,M.K. Yadav,Rajeev Misra
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today in Court, is taken on record.

Learned counsel for the respondents may file a counter affidavit within four weeks.

Learned counsel for the petitioner will have two weeks thereafter to file rejoinder affidavit.

List on 21st July, 2014

Order Date :- 28.5.2014

Priyanka

 

 

 
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