Yogendra vs D.D.C. And 2 Ors.
2014 Latest Caselaw 2055 ALL

Citation : 2014 Latest Caselaw 2055 ALL
Judgement Date : 26 May, 2014

Allahabad High Court

Yogendra vs D.D.C. And 2 Ors. on 26 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 29192 of 2014
 

 
Petitioner :- Yogendra
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Sukrampal Singh Tomar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 9th July, 2014.

Order Date :- 26.5.2014

Priyanka

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