Naval Kishor And 2 Ors. vs D.D.C. And 4 Ors.
2014 Latest Caselaw 2049 ALL

Citation : 2014 Latest Caselaw 2049 ALL
Judgement Date : 26 May, 2014

Allahabad High Court

Naval Kishor And 2 Ors. vs D.D.C. And 4 Ors. on 26 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 29304 of 2014
 

 
Petitioner :- Naval Kishor And 2 Ors.
 
Respondent :- D.D.C. And 4 Ors.
 
Counsel for Petitioner :- B.P.S. Kashyap
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh tomorrow i.e. 27th May, 2014.

It is made clear that no further adjournment shall be granted on that date.

Order Date :- 26.5.2014

Priyanka

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