Ram Bahal vs Ram Bahadur And Another
2014 Latest Caselaw 2048 ALL

Citation : 2014 Latest Caselaw 2048 ALL
Judgement Date : 26 May, 2014

Allahabad High Court

Ram Bahal vs Ram Bahadur And Another on 26 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 29188 of 2014
 

 
Petitioner :- Ram Bahal
 
Respondent :- Ram Bahadur And Another
 
Counsel for Petitioner :- Brijesh Kumar Sharma
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner is permitted to implead the Settlement Officer, Consolidation, Jaunpur during the course of the day. Put up tomorrow as fresh.

Order Date :- 26.5.2014

Priyanka

Download the LatestLaws.com Mobile App