Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mool Chand And 32 Others vs State Of U.P. And 8 Ors.
2014 Latest Caselaw 2047 ALL

Citation : 2014 Latest Caselaw 2047 ALL
Judgement Date : 26 May, 2014

Allahabad High Court
Mool Chand And 32 Others vs State Of U.P. And 8 Ors. on 26 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27062 of 2014
 

 
Petitioner :- Mool Chand And 32 Others
 
Respondent :- State Of U.P. And 8 Ors.
 
Counsel for Petitioner :- J.J. Munir
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Anjani Kumar Mishra,J. 

Learned Standing Counsel states that the earlier order dated 15.4.2014 was duly communicated but not instructions have been received.

Put up as fresh on 8th July, 2014 to enable the learned Standing Counsel to comply with the order dated 15.5.2014.

It is made clear that if instructions are not obtained by that date the Court may be constrained to summon to concerned Officer.

Copy of the order be supplied to the learned Standing Counsel within 24 hours.

Order Date :- 26.5.2014

Priyanka

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter