Citation : 2014 Latest Caselaw 2046 ALL
Judgement Date : 26 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 26956 of 2014 Petitioner :- Subhash Chand And 3 Ors. Respondent :- D.D.C. And 9 Ors. Counsel for Petitioner :- S.K. Tyagi Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Connect with Writ Petition Nos. (12530 of 2003, 5575 of 2203, 28489 of 2003, 24386 of 2014, 26995 of 2014, 28250 of 2014, 28049 of 2014, 28046 of 2014, 28842 of 2014 and 57517 of 2014 along with Contempt Petition No. 5636 of 2010).
Shri S.P. Singh, who has filed his vakalatnama on behalf of the respondent nos. (4 and 6), which is taken on record.
Put up on 9th July, 2014.
Order Date :- 26.5.2014
Priyanka
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