M/S Shipra Builders Pvt. Ltd. And ... vs Kanpur Devp. Authority And ...
2014 Latest Caselaw 2043 ALL

Citation : 2014 Latest Caselaw 2043 ALL
Judgement Date : 26 May, 2014

Allahabad High Court

M/S Shipra Builders Pvt. Ltd. And ... vs Kanpur Devp. Authority And ... on 26 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 1311 of 2013
 

 
Appellant :- M/S Shipra Builders Pvt. Ltd. And Another
 
Respondent :- Kanpur Devp. Authority And Antoher
 
Counsel for Appellant :- Niraj Tiwari,S.K.Tyagi
 
Counsel for Respondent :- Ramesh Upadhyaya
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed, list this appeal in the second week of July, 2014.

Order Date :- 26.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

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