State Of U.P. & Others vs Radhe Lal & Others
2014 Latest Caselaw 2042 ALL

Citation : 2014 Latest Caselaw 2042 ALL
Judgement Date : 26 May, 2014

Allahabad High Court

State Of U.P. & Others vs Radhe Lal & Others on 26 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 42 of 2007
 

 
Appellant :- State Of U.P. & Others
 
Respondent :- Radhe Lal & Others
 
Counsel for Appellant :- K.S. Shukla,B.P. Singh,U.N.Sharma
 
Counsel for Respondent :- Yogesh Agarwal,S.C.,Yashwant Verma
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

List this appeal on 10th July, 2014, by which date affidavit required to be filed before this court on behalf of Basic Shiksha Adhikari, Sonebhadra and the State Government shall positively be filed, failing which B.S.A. Sonebhadra shall appear in person.

Order Date :- 26.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

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