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Bayalasi Shaikshanik Samiti And ... vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 2040 ALL

Citation : 2014 Latest Caselaw 2040 ALL
Judgement Date : 26 May, 2014

Allahabad High Court
Bayalasi Shaikshanik Samiti And ... vs State Of U.P. And 3 Ors. on 26 May, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 679 of 2013
 

 
Appellant :- Bayalasi Shaikshanik Samiti And Another
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Appellant :- Anil Bhushan,Adarsh Bhushan
 
Counsel for Respondent :- C.Sc..,Sanjeev Singh,Vinay Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

On the request of learned counsel for the appellant, list this appeal on 4th July, 2014.

In the meantime,  it shall be open to the authorities to proceed with the election,  result of which has already been stayed by this Court vide order dated 9.5.2013.

Order Date :- 26.5.2014

M.A.A.

( A.R. Masoodi, J.)      ( S.K. Singh, J. )

 

 

 
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